Raju Lal vs State
2021 Latest Caselaw 7302 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 3106/2021

Raju Lal & Anr.

----Petitioners Versus State

----Respondent

For Petitioner(s) : Mr. Ashok Khilery For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/03/2021

Call for case diary.

List on 25.3.2021.

(VIJAY BISHNOI),J

96-msrathore/-

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