Jagdish vs State
2021 Latest Caselaw 7295 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 2863/2021

Jagdish S/o Sh. Sukharam, Aged About 45 Years, R/o Dugastau, P.s. Jayal, Dist. Nagaur (Raj.). (Presently Lodged In District Jail, Nagaur).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Mukesh Mehriya

For Respondent(s) : Mr. Laxman Solanki, PP

Mr. Rohitash Singh Rathore for complainant

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

15/03/2021

Learned counsel for the petitioner does not want to

press this bail application, however, seeks liberty for the

petitioner to file a fresh bail application before the trial

court after filing of the charge-sheet.

Accordingly, this bail application is dismissed as not

pressed with the liberty sought for.

(VIJAY BISHNOI),J

44-msrathore/-

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