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Shravan Singh vs State Of Rajasthan
2021 Latest Caselaw 7104 Raj

Citation : 2021 Latest Caselaw 7104 Raj
Judgement Date : 10 March, 2021

Rajasthan High Court - Jodhpur
Shravan Singh vs State Of Rajasthan on 10 March, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3522/2021

1. Shravan Singh S/o Sh. Gordhan Singh, Aged About 24 Years, B/c Rajput, R/o Village Chanod, Tehsil Rani, Dist. Pali (Raj.). (At Present Lodged In District Jail, Pali).

2. Robin Singh @ Sher Singh S/o Sh. Ugam Singh, Aged About 20 Years, B/c Rajput, R/o Village Kharda, At Present Village Chanod, Tehsil Rani, Dist. Pali (Raj.). (At Present Lodged In District Jail, Pali).

----Petitioners Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Narpat Singh For Respondent(s) : Mr. Mohd. Javed Gouri, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/03/2021

Call for case diary.

List on 16.03.2021.

(VIJAY BISHNOI),J

81-akash/-

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