Jitendra Sharma vs State
2021 Latest Caselaw 7074 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc. Interim Bail Application No. 2965/2021

Jitendra Sharma S/o Sh. Ramchandra Sharma, Aged About 59 Years, B/c Vaishnav, R/o 3 F 7, Talwandi Kota (Raj.). (Presently Lodged At Central Jail, Jodhpur).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/03/2021

This bail application preferred on behalf of the

petitioner with a prayer for releasing him on interim bail

from 24.2.2021 to 28.2.2021 has rendered infructuous

by efflux of time.

Hence, this interim bail application is dismissed as

having become infructuous.

(VIJAY BISHNOI),J

29-msrathore/-

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