Kamlesh Kumar vs State
2021 Latest Caselaw 7053 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 2991/2021

Kamlesh Kumar S/o Shyam Lal, Aged About 29 Years, R/o Khijarpur Tehsil Raipur Thana Raipur District Jhalawad. (At Present Lodged In Sub Jail Salumbar).

----Petitioner

Versus

State, Through Pp

---Respondent

For Petitioner(s) : Mr. Jitendra Ojha For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

10/03/2021

Learned counsel for the petitioner has submitted that allegation

against the petitioner is to the effect that he misappropriated amount

of Rs.2,78,396/- of the Sphurti Finance Limited. Learned counsel for

the petitioner submitted that as the petitioner is ready to deposit the

said amount by a Demand Draft in the name of Sphurti Finance

Limited, the matter may be adjourned to 16.03.2021.

The petitioner may deposit the said amount with the concerned

finance company and submit receipt of the same to the I.O. The I.O.

shall verify the fact as to whether the petitioner has deposited the

said amount or not and thereafter submit a factual report before this

Court by the next date of hearing.

Put up on 16.03.2021.

(VIJAY BISHNOI),J

159-mohit/-

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