Yaqub Ali vs State Of Rajasthan
2021 Latest Caselaw 7024 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3373/2021

Yaqub Ali S/o Jabardeen, Aged About 32 Years, Ward No. 15, Anoopgarh, District Sriganganagar (Raj.). (Presently Lodged In Sub Jail, Anoopgarh).

----Petitioner Versus State Of Rajasthan, Through P.p.

                                                                 ----Respondent


For Petitioner(s)          :    Mr. Mohan Lal
For Respondent(s)          :    Mr. Mohd. Javed Gauri, PP



              HON'BLE MR. JUSTICE VIJAY BISHNOI

                           Judgment / Order

10/03/2021

      Heard.

The petitioner(s) has/have been arrested in FIR No.623/2020

of Police Station Anoopgarh District Sriganganagar for the

offence(s) punishable under Section(s) 8/21, 29 of NDPS Act.

He/She/They has/have preferred this/these bail application(s)

under Section 439 Cr.P.C.

Learned counsel for the petitioner has submitted that

narcotic contraband smack alleged to have been recovered in the

matter is 7 gms 35 miligram, which is below commercial quantity.

Learned Public Prosecutor has opposed the bail

application(s).

Having regard to the totality of the facts and circumstances

of the case, without expressing any opinion on the merits of the

(2 of 2) [CRLMB-3373/2021]

case, I deem it just and proper to grant bail to the accused

petitioner(s) under Section 439 Cr.P.C.

Accordingly, this/these bail application(s) filed under Section

439 Cr.P.C. is/are allowed and it is directed that petitioner(s)

Yaqub Ali S/o Jabardeen shall be released on bail in connection

with FIR No.623/2020 of Police Station Anoopgarh District

Sriganganagar provided he/she/they execute(s) a personal bond

in a sum of Rs.50,000/- with two sound and solvent sureties of

Rs.25,000/- each to the satisfaction of learned trial court for

his/her/their appearance before that court on each and every date

of hearing and whenever called upon to do so till the completion of

the trial.

(VIJAY BISHNOI),J

Surabhii/200-

Powered by TCPDF (www.tcpdf.org)