Vijay Chand vs State
2021 Latest Caselaw 6906 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1242/2020

Vijay Chand S/o Ram Lal Patel Kumawat, Aged About 38 Years, By Caste Patel, R/o Oda, Police Station Ogana, Dist. Udaipur (Raj.).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Rajendra Singh Rathore For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/03/2021

Learned counsel for the petitioner has submitted that the

petitioner is ready to deposit the remaining compounding fees

amount within a period of two weeks from today.

List on 06.04.2021.

Till next date, the petitioner shall not be arrested.

(VIJAY BISHNOI),J

Surabhii/66-

Powered by TCPDF (www.tcpdf.org)