Smt Shanti Devi vs State
2021 Latest Caselaw 6900 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 8550/2020

Smt Shanti Devi

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Daulat Punia For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/03/2021

List on 23.3.2021.

Interim order, if any, to continue till next the date.

(VIJAY BISHNOI),J

84-msrathore/-

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