Akash Mehriya vs State
2021 Latest Caselaw 6874 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3439/2021

Akash Mehriya S/o Shri Mohan Lal, Aged About 29 Years, R/o 1- 151, J.n.vyas Colony, Bikaner. (At Present Lodged In Central Jail Bikaner).

----Petitioner Versus State, Through P.p.

----Respondent

For Petitioner(s) : Mr. Swaroop Singh For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

09/03/2021

Learned Public Prosecutor is directed to procure the case

diary as well as the factual report of the Investigating Officer as to

whether the money has been deposited in the bank accounts of

the minors Prem, Pooja and Akshay or not.

List on 17.03.2021.

(VIJAY BISHNOI),J

25-mohit/-

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