Praveen Lalwani vs State Of Rajasthan
2021 Latest Caselaw 6862 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2656/2019 Smt. Payal Lalwani W/o Shri Praveen Lalwani, Aged About 35 Years, R/o A-349, Shastri Nagar, Jodhpur Rajasthan, At Present Residing At 10, Narpat Nagar, Pal Road, Devnagar, Jodhpur, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan

2. Smt. Prabha Daga W/o Shri Alok Daga Jain, Aged About 45 Years, R/o D-84, Kamla Nehru Nagar Extension 1, Jodhpur, Dev Nagar Jodhpur City West, Rajasthan.

----Respondents Connect with S.B. Criminal Misc(Pet.) No. 2911/2019 Praveen Lalwani S/o Shri Mohanlal Lalwani, Aged About 37 Years, R/o A-349, Shastri Nagar, Jodhpur, Rajasthan. At Present Residing At 10, Narpat Nagar, Pal Road, Devnagar, Jodhpur Rajasthan.

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Vijay Choudhary For Respondent(s) : Mr. Anish Bhurat, PP Mr. L. D. Khatri, for the complainant

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

09/03/2021

Learned counsel for the petitioners submit that the negative

final report has been filed by the Police, therefore, he wants to

withdraw these criminal misc. petitions.

(2 of 2)

Accordingly, the present criminal misc. petitions are

dismissed as withdrawn.

(VINIT KUMAR MATHUR),J 20-21-SunilS/-

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