Citation : 2021 Latest Caselaw 6838 Raj
Judgement Date : 9 March, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 3461/2021
Prahlad Ram S/o Maga Ram, Aged About 28 Years, R/o Pabu Basti Gal, Lalsagar, Mandore, Jodhpur. (Lodged In Central Jail Jodhpur).
----Petitioner Versus State, Through P.p.
----Respondent
For Petitioner(s) : Mr. Awar Dan Ujjwal For Respondent(s) : Mr. Laxman Solanki, PP
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
09/03/2021
Heard learned counsel for the parties and perused the
material available on record.
The petitioner(s) has/have been arrested in FIR No.77/2021
of Police Station Mahamandir, District Jodhpur for the offence(s)
punishable under Section(s) 379 of IPC. He/She/They has/have
preferred this/these bail application(s) under Section 439 Cr.P.C.
Learned counsel for the petitioner(s) has submitted that the
offence(s) alleged to have been committed by the petitioner(s)
is/are triable by Magistrate.
Learned Public Prosecutor has opposed the bail
application(s).
Having regard to the totality of the facts and circumstances
of the case and taking into consideration that the alleged
offence(s) levelled against the petitioner(s) is/are triable by
(2 of 2) [CRLMB-3461/2021]
Magistrate, without expressing any opinion on the merits of the
case, I deem it just and proper to grant bail to the accused
petitioner(s) under Section 439 Cr.P.C.
Accordingly, this/these bail application(s) filed under Section
439 Cr.P.C. is/are allowed and it is directed that petitioner(s)
Prahlad Ram S/o Maga Ram shall be released on bail in connection
with FIR No.77/2021 of Police Station Mahamandir, District
Jodhpur provided he/she/they execute(s) a personal bond in a
sum of Rs.50,000/- with two sound and solvent sureties of
Rs.25,000/- each to the satisfaction of learned trial court for
his/her/their appearance before that court on each and every date
of hearing and whenever called upon to do so till the completion of
the trial.
(VIJAY BISHNOI),J
40-mohit/-
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