Ledan vs Urban Improvement Truast, ...
2021 Latest Caselaw 6798 Raj

(1 of 1) [CFA-635/2017]

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 635/2017

Ledan

----Appellant Versus Urban Improvement Truast, Jodhpur And Ors.

----Respondent

For Appellant(s) : Mr. S.P. Sharma.

Mr. Rajendra Kataria.

For Respondent(s) : Mr. Suniel Purohit.

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

05/03/2021

Learned counsel for the appellant prays for time to make

submissions regarding maintainability of the present appeal

against the order rejecting the review by the trial court as

apparently the same is barred under Order XLVII, Rule 7 CPC and

the appeal against the judgment and decree dated 12.04.2010 is

barred by limitation.

List the appeal on 18.03.2021.

Interim order is extended till the next date.

(ARUN BHANSALI),J

18-PKS/-

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