Sunil vs State
2021 Latest Caselaw 6783 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 390/2021

Sunil S/o Subhas, Aged About 25 Years, B/c Bishnoi, R/o Ghamadiya, Tehsil Suratgarh, Dist. Sri Ganganagar. (Presently Lodged At District Jail, Sri Ganganagar).

----Petitioner Versus State, Through Pp

----Respondent

For Petitioner(s) : Mr. Pankaj Kumar Gupta

For Respondent(s) : Mr. A.R. Choudhary, P.P.

Present in Person(s) : Mr. Bhoop Singh, C.I. SHO P.S. Tibbi, Hanumangarh

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/03/2021

Pursuant to the directions given by this Court on 18.02.2021,

Investigating Officer Mr. Bhoop Singh, C.I., SHO Police Station

Tibbi, Hanumangarh is present in person before this Court.

After attempting to argue the matter on merits for quite

some time, learned counsel for the petitioner has submitted that

he does not want to press this criminal misc. bail application.

Accordingly, this criminal misc. bail application preferred by

the petitioner under Section 439 Cr.P.C. is dismissed as not

pressed.

(VIJAY BISHNOI),J

18-akash/-

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