Bharat vs State
2021 Latest Caselaw 6778 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 2700/2021

Bharat

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Dinesh Godara For Respondent(s) : Mr. Shrawan Bishnoi, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/03/2021

Call for case diary.

List on 18.03.2021

(VIJAY BISHNOI),J

38-akash/-

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