Pankaj vs State
2021 Latest Caselaw 6757 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Writ Petition No. 47/2021

Pankaj

----Petitioner Versus State

----Respondent

For Petitioner(s) : By Post. For Respondent(s) : Mr. Mukhtiyar Khan, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/03/2021

Name of Shri Vinit Jain, Adv. be shown in the cause list as

counsel for the petitioner.

Learned Public Prosecutor is directed to file reply to the

petition.

Put up after two weeks.

(MANOJ KUMAR GARG),J 160-MS/-

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