Ramesh Chandra vs State Of Rajasthan
2021 Latest Caselaw 6756 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 157/2021

Ramesh Chandra

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Pradeep Kumar Shah. For Respondent(s) : Mr. Sudhir Tak, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/03/2021

Learned Public Prosecutor is directed to call the custody

certificate of the appellant.

List this matter on 05.04.2021, as prayed.

(MANOJ KUMAR GARG),J

168-prashant/-

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