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Hansraj vs State
2021 Latest Caselaw 6688 Raj

Citation : 2021 Latest Caselaw 6688 Raj
Judgement Date : 5 March, 2021

Rajasthan High Court - Jodhpur
Hansraj vs State on 5 March, 2021
Bench: Manoj Kumar Garg

(1 of 1) [CRLMP-1387/2021]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 1387/2021

1. Hansraj S/o Shyolal, Aged About 60 Years, By Caste Meghwal, R/o Paliwala, Tehsil Suratgarh, District Sri Ganganagar.

2. Rajendra S/o Shyolal, Aged About 40 Years, By Caste Meghwal, R/o Paliwala, Tehsil Suratgarh, District Sri Ganganagar.

3. Shyolal S/o Sheraram, Aged About 90 Years, By Caste Meghwal, R/o Paliwala, Tehsil Suratgarh, District Sri Ganganagar.

----Petitioners Versus

1. State, Through P.p.

2. Daulatram S/o Asha Ram, By Caste Meghwal, R/o Burj Hanumangarh, Tehsil And District Fazilka (Punjab).

----Respondents

For Petitioner(s) : Mr. D.S. Thind. For Respondent(s) : Mr. Mahipal Vishnoi, P.P.

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

05/03/2021

Heard.

Issue notice. Learned Public Prosecutor accepts notice on

behalf of respondent No.1-State.

Issue notice to respondent No.2 only.

In the meanwhile and till next date of hearing, the further

proceeding in Criminal Case No.651/2020 (CNR No.1129/2020)

pending before learned Judicial Magistrate, Suratgarh, District Sri

Ganganagar shall remain stayed.

(MANOJ KUMAR GARG),J 51-Prashant/-

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