Shaheen @ Sonam vs Mohammed Haroon
2021 Latest Caselaw 6645 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 1086/2019

Shaheen @ Sonam

----Petitioner Versus Mohammed Haroon

----Respondent

For Petitioner(s) : Mr. Vijay Jain, Adv. through VC For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

04/03/2021

Issue fresh notice to the respondent. Rule is made returnable

within four weeks.

Notices be served through concerned Superintendent of

Police.

(MANOJ KUMAR GARG),J 129-MS/-

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