Roshanlal Meghwal vs Radha Meghwal
2021 Latest Caselaw 6640 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 762/2020

Roshanlal Meghwal

----Petitioner Versus Radha Meghwal

----Respondent

For Petitioner(s) : Mr. Vikram Sharma, Adv. For Respondent(s) : Mr. Laxman Solanki, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

04/03/2021

List this matter along with SB Cr. Revision Petition

No.764/2020.

(MANOJ KUMAR GARG),J 136-MS/-

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