State vs Khet Singh
2021 Latest Caselaw 6635 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Crml Leave To Appeal No. 174/2020

State

----Appellant Versus Khet Singh

----Respondent

For Appellant(s) : Mr. Gaurav Singh, PP For Respondent(s) : --

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE DEVENDRA KACHHAWAHA

Order

04/03/2021

Learned Public Prosecutor to file typed copy of the judgment

dated 08.01.2020 within two weeks from today.

(DEVENDRA KACHHAWAHA),J (SANDEEP MEHTA),J

13-Sudhir Asopa/-

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