Chhagan Devi vs State
2021 Latest Caselaw 6628 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 10230/2020

Chhagan Devi

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Suresh Kumbhat For Respondent(s) : Mr. Vikram Sharma, PP For Complainant(s) : Mr. Sravan Kumar Sainee

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/03/2021

At the joint request of learned counsel for the parties, let this

matter be listed on 23.03.2021.

Interim order, if any, to continue till next date of hearing.

(VIJAY BISHNOI),J

71-Arun/-

Powered by TCPDF (www.tcpdf.org)