Praveen Kumar vs State
2021 Latest Caselaw 6610 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 14796/2020

Praveen Kumar S/o Shri Kesaji, Aged About 49 Years, R/o Gudariya Colony, Pindwara District Sirohi. (At Present Lodged In District Jail, Sirohi).

----Petitioner Versus The State of Rajasthan

----Respondent

For Petitioner(s) : Mr. Jawan Singh Rao For Respondent(s) : Mr. A.R. Choudhary, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/03/2021

Learned counsel for the petitioner, without arguing the

matter on merits, has submitted that he does not want to press

this criminal misc. bail application at this stage.

Accordingly, this criminal misc. bail application preferred by

the petitioner under Section 439 Cr.P.C. is dismissed as not

pressed at this stage.

(VIJAY BISHNOI),J

Abhishek Kumar S.No.12

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