Ranjeet Lohar vs State Of Rajasthan
2021 Latest Caselaw 6601 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 1181/2021

Ranjeet Lohar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Brijesh Pareek For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/03/2021

List on 23.03.2021.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

104-pratibha/-

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