Anil vs State
2021 Latest Caselaw 6455 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 2771/2021

Anil

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Jitendra Ojha For Respondent(s) : Mr. Shrawan Bishnoi, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/03/2021

Call for case diary.

Put up on 16.03.2021.

(VIJAY BISHNOI),J

Abhishek Kumar S.No.38

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