Banshi Lal vs State
2021 Latest Caselaw 6454 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 2776/2021

Banshi Lal

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Deepak Menaria For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

03/03/2021

Call for case diary.

List on 17.3.2021.

(VIJAY BISHNOI),J

40-msrathore/-

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