Jogesh Kumar vs Ratan Lal
2021 Latest Caselaw 6300 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Crml Leave To Appeal No. 483/2019

Jogesh Kumar

----Appellant Versus Ratan Lal

----Respondent

For Appellant(s) : Mr. Amit Mehta, Adv. For Respondent(s) :

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

02/03/2021

Heard.

Issue notice to the respondent. Rule is made returnable

within eight weeks.

(MANOJ KUMAR GARG),J 123-MS/-

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