Akil Hussain vs State Of Rajasthan
2021 Latest Caselaw 6280 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 2578/2021

Akil Hussain

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Deepak Menaria For Respondent(s) : Mr. SS Rajpurohit, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/03/2021

List after two weeks.

Interim order, in any, to continue till next date.

(VIJAY BISHNOI),J

124-pratibha/-

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