Manphool Singh vs State Of Rajasthan
2021 Latest Caselaw 6279 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 2684/2021

Manphool Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Moti Singh For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/03/2021

List after two weeks.

Interim order, in any, to continue till next date.

(VIJAY BISHNOI),J

126-pratibha/-

Powered by TCPDF (www.tcpdf.org)