Goverdhanlal vs State Of Rajasthan
2021 Latest Caselaw 6275 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 2352/2021

Goverdhanlal S/o Shri Mohanlal, Aged About 24 Years, By Caste Bheel, R/o Morana, Police Station Charbhuja, District Rajsamand. (Presently Incarcerated In District Jail Rajsamand).

----Petitioner Versus State Of Rajasthan, Through P.p.

----Respondent

For Petitioner(s) : Mr. Jayant Joshi For Respondent(s) : Ms. Anita Gehlot, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/03/2021

Learned counsel for the petitioner wants to withdraw this bail

application.

Hence, this bail application is dismissed as withdrawn.

(VIJAY BISHNOI),J

175-Arun/-

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