Manjur Ali vs State
2021 Latest Caselaw 6267 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 715/2020

Manjur Ali

----Appellant Versus State & Anr.

----Respondents

For Appellant(s) : Mr. D.S. Thind For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/03/2021

Issue fresh notice to the respondent No.2, returnable

on 16.3.2021.

Notice upon the respondent No.2 shall be served

through the SHO, PS Anupgarh, Distt. Sri Ganganagar,

who shall ensure the personal service of notice upon the

respondent No.2 positively by the next date of hearing.

Interim order, if any, to continue till the next date.

(VIJAY BISHNOI),J

134-msrathore/-

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