Ravi vs State
2021 Latest Caselaw 6256 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc II Suspension Of Sentence Application (Appeal) No. 1007/2019

Ravi

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. D.S. Gharsana For Respondent(s) : Mr. Shrawan Bishnoi, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

02/03/2021

The application (1/21) seeking early hearing of the

matter is considered and allowed.

Let the matter be listed in the third week of March,

2021.

(VIJAY BISHNOI),J

167-msrathore/-

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