Bhaga Ram vs State Of Rajasthan
2021 Latest Caselaw 6132 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 14919/2020

Bhaga Ram

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. A.R. Choudhary, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/03/2021

Call for case diary.

List on 15.3.2021.

(VIJAY BISHNOI),J

14-msrathore/-

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