Gulabchand vs State
2021 Latest Caselaw 6119 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 2956/2021

Gulabchand

----Petitioner Versus State

----Respondent

For Petitioner(s) : Ms. Sapna Vaishnav For Respondent(s) : Mr. A.R. Choudhary, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/03/2021

Call for case diary.

List on 09.03.2021.

(VIJAY BISHNOI),J

146-akash/-

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