Kanhaiyalal vs State
2021 Latest Caselaw 6098 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 1943/2021

Kanhaiyalal S/o Bherubaksh, Aged About 39 Years, By Caste Khandelwal Bhramin, R/o Mored, Police Station Parbatsar, District Nagaur.

(At Present Lodged In Central Jail Ajmer).

----Petitioner Versus State of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mahendra Godara for Mr. Raghuraj Sharma For Respondent(s) : Mr. A.R. Choudhary, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/03/2021

Learned counsel for the petitioner, without arguing the

matter on merits, has submitted that he does not want to press

this criminal misc. bail application.

Accordingly, this criminal misc. bail application preferred by

the petitioner under Section 439 Cr.P.C. is dismissed as not

pressed.

(VIJAY BISHNOI),J

Abhishek Kumar S.No.18

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