Sarvjeet Kaur vs State
2021 Latest Caselaw 6063 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 629/2019

Sarvjeet Kaur

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Kuldeep Sharma, ADv. For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

01/03/2021

The matter comes up on an application for early hearing of

the case.

For reasons stated in the application, the application is

allowed. Office is directed to list the matter on 01.04.2021.

(MANOJ KUMAR GARG),J 130-MS/-

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