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M/S. Ummed Construction Company vs State Of Rajasthan
2021 Latest Caselaw 6056 Raj

Citation : 2021 Latest Caselaw 6056 Raj
Judgement Date : 1 March, 2021

Rajasthan High Court - Jodhpur
M/S. Ummed Construction Company vs State Of Rajasthan on 1 March, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1842/2020

M/s. Ummed Construction Company

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Guman Singh Rathore For Respondent(s) : Mr. Rishi Soni, AAAG for Mr. Pankaj Sharma, AAG.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/03/2021

List on 10.03.2021.

Interim order, if any, to continue till next date.

(VIJAY BISHNOI),J

208-pratibha/-

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