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Nirmal Gadia S/O Shri Kailash ... vs State Of Rajasthan
2021 Latest Caselaw 2304 Raj/2

Citation : 2021 Latest Caselaw 2304 Raj/2
Judgement Date : 26 March, 2021

Rajasthan High Court
Nirmal Gadia S/O Shri Kailash ... vs State Of Rajasthan on 26 March, 2021
Bench: Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous Bail Application No. 4952/2021

                                    Nirmal Gadia S/o Shri Kailash Chand Jain
                                                                                                       ----Petitioner
                                                                        Versus
                                    State Of Rajasthan, PP
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Sunil Kumar Singh, Advocate For Respondent(s) : Mr. Laxman Meena, Public Prosecutor

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

26/03/2021

Learned counsel for the petitioner seeks an adjournment.

List again on 30.03.2021.

(MANOJ KUMAR VYAS),J

Priyanka/317

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