Babu Lal S/O Mohan Lal vs State Of Rajasthan
2021 Latest Caselaw 2303 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                                  5072/2021

                                   Babu Lal S/o Mohan Lal
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Vijay Singh for Mr. Shyam Bihari Gautam For Respondent(s) : Mr. Riyasat Ali, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/03/2021

Counsel for the petitioner seeks time.

List this matter after one week, as prayed.

(PANKAJ BHANDARI),J

ARTI SHARMA /26

Powered by TCPDF (www.tcpdf.org)