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Dharmveer S/O Banwari Lal @ Gokul vs State Of Rajasthan
2021 Latest Caselaw 2295 Raj/2

Citation : 2021 Latest Caselaw 2295 Raj/2
Judgement Date : 26 March, 2021

Rajasthan High Court
Dharmveer S/O Banwari Lal @ Gokul vs State Of Rajasthan on 26 March, 2021
Bench: Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous Bail Application No. 5470/2021

                                    Dharmveer S/o Banwari Lal @ Gokul
                                                                                                      ----Applicant
                                                                       Versus
                                    State Of Rajasthan
                                                                                                    ----Respondent

For Applicant(s) : Mr. O.P. Jhajharia, Advocate For Respondent(s) : Mr. Mangal Singh Saini, PP

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

26/03/2021

Learned counsel for applicant seeks an adjournment.

Learned Public Prosecutor is also directed to procure case

diary as well as criminal antecedents of the accused-applicant.

List on 08.04.2021.

(MANOJ KUMAR VYAS),J

Sunita Kanwar /300

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