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Sagar Singh S/O Nannulal vs State Of Rajasthan
2021 Latest Caselaw 2294 Raj/2

Citation : 2021 Latest Caselaw 2294 Raj/2
Judgement Date : 26 March, 2021

Rajasthan High Court
Sagar Singh S/O Nannulal vs State Of Rajasthan on 26 March, 2021
Bench: Manoj Kumar Vyas
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous Bail Application No. 5474/2021

                                    Sagar Singh S/o Nannulal & Anr
                                                                                                      ----Petitioners
                                                                        Versus
                                    State Of Rajasthan
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Javed Mohd. Khan, Advocate for Mr. Ali Mohammed Khan, Advocate For Respondent(s) : Mr. Mangal Singh Saini, Public Prosecutor

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

26/03/2021

Learned Public Prosecutor is directed to procure case diary as

well as criminal antecedents of the petitioners.

List again on 09.04.2021.

(MANOJ KUMAR VYAS),J

Priyanka/303

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