Citation : 2021 Latest Caselaw 2286 Raj/2
Judgement Date : 26 March, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No. 5502/2021
Sitaram S/o Shri Arjunram
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Shailendra Singh, Advocate For Respondent(s) : Mr. Laxman Meena, Public Prosecutor
HON'BLE MR. JUSTICE MANOJ KUMAR VYAS
Judgment / Order
26/03/2021
Learned Public Prosecutor is directed to procure case diary as
well as criminal antecedents of the petitioner.
List again on 07.04.2021.
(MANOJ KUMAR VYAS),J
Priyanka/315
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