Anopa Ram Dahiya S/O Shri Nena Ram ... vs The State Of Rajasthan
2021 Latest Caselaw 2284 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                          S.B. Writ Miscellaneous Application No. 87/2020

                                   Anopa Ram Dahiya S/o Shri Nena Ram Dahiya
                                                                                                      ----Petitioner
                                                                      Versus
                                      The State Of Rajasthan and Anr.
                                                                                                   ----Respondents

For Applicant(s) : Mr. K S Chandel For Non-applicant(s) : Mr. Tarun Jaiman

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

26/03/2021

List this matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /27

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