Ramkesh Mahawar S/O Shri Ghudmal ... vs Dr. R. Venkateswaran Principal ...
2021 Latest Caselaw 2258 Raj/2

Citation : 2021 Latest Caselaw 2258 Raj/2
Judgement Date : 23 March, 2021

Rajasthan High Court

Ramkesh Mahawar S/O Shri Ghudmal ... vs Dr. R. Venkateswaran Principal ... on 23 March, 2021

Bench: Sabina, Manoj Kumar Vyas

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  D.B. Civil Contempt Petition No. 479/2020
                                                                           In
                                                   D.B. Special Appeal Writ No. 961/2019

                                    Ramkesh Mahawar S/o Shri Ghudmal Mahawar
                                                                                                       ----Petitioner
                                                                       Versus
                                    Dr. R. Venkateswaran Principal Secretary & Ors
                                                                                                    ----Respondents

For Petitioner(s) : Mr. Munesh Bhardwaj, Advocate For Respondent(s) : Mr. Ganesh Meena, Additional Advocate General

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

23/03/2021

Service of respondents no. 1 to 3 is incomplete.

Let fresh notice be issued to the said respondents on doing

the needful for 12.07.2021.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/5