Daya Ram Nyol S/O Shri Dhanna Ram ... vs Mr. Rajeshwar Singh
2021 Latest Caselaw 2252 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  D.B. Civil Contempt Petition No. 539/2020
                                                                           In
                                                  D.B. Special Appeal (Writ) No. 908/2017

                                    Daya Ram Nyol S/o Shri Dhanna Ram Nyol & Ors
                                                                                                       ----Petitioners
                                                                         Versus
                                    Mr. Rajeshwar Singh & Ors
                                                                                                     ----Respondents

For Petitioner(s) : Mr. Naveen Dhuwan, Advocate

HON'BLE MRS. JUSTICE SABINA HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

15/03/2021

Learned counsel for the petitioners requests for an

adjournment.

List after two weeks.

(MANOJ KUMAR VYAS),J (SABINA),J

Priyanka/8

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