Suresh S/O Prahlad vs State Of Rajasthan
2021 Latest Caselaw 2237 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             13832/2020

                                   Suresh S/o Prahlad
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. S K Verma For Respondent(s) : Mr. Arvind Bhadu, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/03/2021

List this matter on 18.03.2021.

Till then interim order, if any, shall continue.

(PANKAJ BHANDARI),J

ARTI SHARMA /74

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