Sugan Songara W/O Shri Navratna ... vs State Of Rajasthan
2021 Latest Caselaw 2218 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous Bail Application No. 339/2020

                                   Sugan Songara W/o Shri Navratna Songara
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 900/2020 Navratan Songara S/o Shri Krishn Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Anshuman Saxena For Respondent(s) : Mr. Govind Gupta For State : Mr. Arvind Bhadu, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

09/03/2021

It is informed by learned Public Prosecutor that petitioners

have not appeared before the Investigating Officer.

Petitioners are directed to appear before the Investigating

Officer on or before 30.03.2021.

Investigating Officer is directed to submit his report on

08.04.2021.

List this matter on 08.04.2021.

Till then interim order, if any, shall continue.

A copy of this order be placed in connected file.

(PANKAJ BHANDARI),J ARTI SHARMA /65-66

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