Yar Mohammad S/O Jahruddin B/C ... vs State Of Rajasthan
2021 Latest Caselaw 2184 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                     S.B. Criminal Misc. Second Suspension of Sentence Application
                                                                    No.224/2021

                                                                            In

                                                      S.B. Criminal Appeal No. 480/2020

                                    Yar Mohammad S/o Jahruddin
                                                                                                       ----Appellant
                                                                        Versus
                                    State Of Rajasthan, Through P.P.
                                                                                                     ----Respondent

For Appellant(s) : Mr. Rahul Agarwal, Advocate For Respondent(s) : Mr. Riyasat Ali, Public Prosecutor

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

05/03/2021

Learned Public Prosecutor is directed to procure custody

certificate of the applicant.

List after one week.

(MANOJ KUMAR VYAS),J

Sunita Kanwar /2

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