Imran Khan S/O Iqbal Mohammad vs State Of Rajasthan
2021 Latest Caselaw 2175 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 15815/2020

                                    Imran Khan S/o Iqbal Mohammad, Aged About 28 Years, R/o
                                    Islampura, Katphala, Police Station Aklera, District Jhalawar, Raj.
                                                                                                       ----Applicant
                                                                          Versus
                                    State Of Rajasthan, Through P.P.
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Mamoon Khalid, Advocate For Respondent(s) : Mr. Riyasat Ali, Public Prosecutor

HON'BLE MR. JUSTICE MANOJ KUMAR VYAS

Judgment / Order

05/03/2021

Learned counsel for applicant submits that this bail

application has been rendered infructuous.

Ordered accordingly.

(MANOJ KUMAR VYAS),J

Sunita Kanwar /1

Powered by TCPDF (www.tcpdf.org)