Irsad S/O Shri Sahid vs State Of Rajasthan
2021 Latest Caselaw 2171 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                                  1455/2021

                                   Irsad S/o Shri Sahid, Aged About 25 Years, R/o Kraendi Ps
                                   Chowpanki Police Dist. Bhiwadi Dist. Alwar Raj. (At Present
                                   Confined At Sub Jail Kishangarh Bas Dist. Alwar)
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan, Through Pp
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

05/03/2021

Office has pointed out the defect that petitioner has already

been enlarged on bail.

Hence, present Criminal Misc. Bail Application is accordingly,

dismissed as not maintainable.

(PANKAJ BHANDARI),J

ARTI SHARMA /24

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