[email protected] S/O Bhura Prajapati vs State Of Rajasthan
2021 Latest Caselaw 2152 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                             2042/2021

                                   [email protected] S/o Bhura Prajapati
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Aslam Khan For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

04/03/2021

Office is directed to scan the documents which were filed on

26.02.2021 and the other documents.

List this matter after one week.

(PANKAJ BHANDARI),J

ARTI SHARMA /21

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